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State of Assam - Section

Section 130 in Instructions Relating to Liquor

130. Steamer dining and kitchen car licences.

- In the case of a steamer dining-car or kitchen-car plying or running between this and another Province, the necessary licence which shall have force in both Provinces may be taken out in either Province, and the fee for each such licence shall be credited to the Province in which the licence is taken out. If the licence is taken out in Assam it will be issued by the Commissioner of Excise. Licences for steamer dinning-cars or kitchen cars plying or running only within the boundaries of the Province will be issued by the Excise Commissioner, Assam.