Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(j) in Shri Jagannath Temple Act, 1955

(j)five persons to be nominated by the State Government from among the Sevaks of the Temple... members;