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State of Uttar Pradesh - Section

Section 31 in The U.P. Godam Niyamavali, 1972

31. Issue of duplicate licences to weighers, samplers and classifiers.

- If the original licence is lost or destroyed, a duplicate thereof shall be issued on payment of a fee of Rs. 2 and on the execution of an indemnity bond by the applicant indemnifying the Government against any loss or damage which may be caused by any one using the original licence. Such duplicate licence shall be stamped as "Duplicate".