Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(1) in Himachal Pradesh Co-Operative Societies Rules, 1971

(1)Subject to the provisions of the Act, and the rules and the bye-laws of the society, a member may withdraw from the society after giving three months' notice to the Secretary of the society as regards his intention to resign from membership of the society.