Central Administrative Tribunal - Ernakulam
Shanavas K K vs Ut Of Lakshadweep on 23 December, 2022
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Central Administrative Tribunal
Ernakulam Bench
O.A No.181/00629/2020
Friday, this the 23rd day of December, 2022
CORAM:
Hon'ble Mr. Justice K.Haripal, Judicial Member
Hon'ble Mr. K. V. Eapen, Administrative Member
Shanavas K.K
Aged 39 years,
S/o.Kerakkadath (H)
Androth Island
U.T of Lakshadweep
Pin Code - 682 551 - Applicant
(By Advocate: Mr.V.S.Mansoor)
Versus
1. The Administrator
Kavaratti Island
U.T of Lakshadweep, Pin Code-682 555
2. The Director (RD)
Administration of Union Territory of Lakshadweep
Directorate of Rural Development (SMMU-NRLM)
Kavaratti Island
U.T of Lakshadweep, Pin Code - 682 555
3. Assistant Project Officer (RD)
Administration of Union Territory of Lakshadweep
Directorate of Rural Development
State and District Mission Management Units
(DAY-NRLM, PAMY-G, MGNREGA, SPMRM)
Kavaratti Island
U.T. Of Lakshadweep, Pin code - 682 555
4. The Secretary
Kudumbashree State Mission
2nd Floor, TRIDA Rehabilatation Building
Medical College (PO)
Thiruvananthapuram - 695 011
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5. Mukhlisunnisa P.P
Puthiyapandaram, Kalpeni Island
U.T Lakshadweep, Pin Code - 682 557
6. Humdu Nakeed Khan K.K
Kandamkalam (H), Kalpeni Island
U.T of Lakshadweep, Pin Code - 682 557
7. Ummul Kulus R.M
Ramla Mnazil (H), Kadamat Island
U.T of Lakshadweep, Pin Code 682 556
8. Farsana Banu.K
Kunnashada (H), Andrott Island
U.T of Lakshadweep, Pin Code - 682 551
9. Mubeena Farique Ashfaque
Mufaszal (H), Minicoy Island
U.T of Lakshadweep, Pin Code - 682 559
10. Fasleena U.P
Umbiypura, Kavaratti Island
U.T of Lakshadweep, Pin Code- 682 555
11. Jasmine Sherin .A
Ashiyan, Kalpeni Island
U.T of Lakshadweep, Pin Code - 682 557
12. Sajitha K.C
Kalpurachetta (H), Amini Island
U.T of Lakshadweep, Pin Code - 682 552
13. Jasmin P.K
Puthiuakunnacha, Kadamat Island
U.T of Lakshadweep, Pin Code - 682 556
14. Ummu Mahiyathu Rubiya
Matharapura, Andrott Island
U.T of Lakshadweep, Pin code - 682 551 - Respondents
(By Advocate : Mrs.Sreekala K.L, SPC for R 1-3)
The O.A having been heard on 23rd December, 2022, this Tribunal
passed the following order on the same day:
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O R D E R (ORAL)
Justice K.Haripal, Judicial Member When the matter was taken up today, learned counsel for the applicant submitted that the Original Application has become infructuous. Recording the above submission, the Original Application is dismissed as infructuous. No costs.
K.V. Eapen Justice K.Haripal
Administrative Member Judicial Member
sv
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List of Annexures
Annexure A1- True copy of the employment notification F.No.07/17/2017-RD
(NRLM)409 dated 12/13.10.2020
Annexure A2- True copy of correigendum F.No.44/03/2020-RD (NRLM) 472 dated
16.11.2020 issued by 2nd respondent Annexure A3- True copy of the notice F.No.44/3/2020-RD(NRLM) 493 dated 26.11.2020 issued by 3rd respondent Annexure A4- True copy of the notice F.No.44/03/2020-RD(NRLM) dated 4/12/2020 issued by the 2nd respondent ...