Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(3) in Andhra Pradesh Advocates' Clerks' Welfare Fund Act, 1992

(3)The Chairman or in his absence, a member elected by the Members present at the meeting shall preside over a meeting of the Committee.