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State of Tamilnadu - Section

Section 2 in Tamil Nadu Private Colleges (Regulation) Rules, 1976

2. Definitions.

- In these rules, unless the context otherwise requires,-
(a)"Act" means the Tamil Nadu Private Colleges (Regulation) Act, 1976 (President's Act 19 of 1976);
(b)"College" means and includes Arts and Science College, Teachers Training College, Physical Education College, Oriental College, School or Institute of Social Work and Music College maintained by the educational agency and approved by, or affiliated to, the University;
(c)"Committee" means the college committee;
(d)"Director" means the Director of Collegiate Education;
(e)"Form" means a Form appended to these rules; and
(f)"Section" means a section of the Act.