Section 101(2)(f) in The Merchant Shipping Act, 1958

[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(2)(f) in The Merchant Shipping Act, 1958

(f)the amount of wages which each seaman is to receive;

(ff)[ the entitlement for leave, as may be prescribed;] [Inserted by Act No. 32 of 2014.]