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Himachal Pradesh High Court

Punni Devi vs . State Of H.P. & Ors. on 6 December, 2022

Bench: Sabina, Sushil Kukreja

Punni Devi Vs. State of H.P. & Ors.

CWP No. 7443/2022

.

06.12.2022 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondents No. 1 to 4.

Service of respondent No. 5 is complete, but none has appeared on his behalf.

Learned Additional Advocate General seeks more time to file reply.

List again on 8th March, 2023.

Interim order to continue.

( Sabina ) Judge ( Sushil Kukreja ) Judge 6th December, 2022 (raman) ::: Downloaded on - 06/12/2022 20:34:49 :::CIS