Himachal Pradesh High Court
Punni Devi vs . State Of H.P. & Ors. on 6 December, 2022
Bench: Sabina, Sushil Kukreja
Punni Devi Vs. State of H.P. & Ors.
CWP No. 7443/2022.
06.12.2022 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondents No. 1 to 4.
Service of respondent No. 5 is complete, but none has appeared on his behalf.
Learned Additional Advocate General seeks more time to file reply.
List again on 8th March, 2023.
Interim order to continue.
( Sabina ) Judge ( Sushil Kukreja ) Judge 6th December, 2022 (raman) ::: Downloaded on - 06/12/2022 20:34:49 :::CIS