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State of Uttar Pradesh - Section

Section 110 in U.P. Zila Panchayats Service Rules, 1970

110. Proper use of amenities.

- No servant shall misuse or carelessly use, amenities provided for him by the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] to facilitate the discharge of his public duties.