Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 536] [Entire Act]

Bengal Presidency - Subsection

Section 536(n) in Police Regulations, Bengal , 1943

(n)In case in which the accused are absconding and should be arrested, a conspicuous red cross shall be made in the column of remarks, so that it may be easily seen what cases are pending on this account. The various steps taken from time to time to cause the appearance of absconders shall be briefly noted.