Section 2(o) in The Punjab Minor Mineral Concession Rules, 1964
(o)[ "mining plan" means a mining plan prepared by mining lessees of minor mineral lease granted under these rules; [Clauses (o) (p) (q) and (r) added by Haryana Government Notification No. S.O. 143/C.A. 67/1957/S.15/2003 dated 8.12.2003.]
