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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(4) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(4)Granting of accreditation and fee to be paid thereof:The Council may, after careful consideration of the merits of each individual proposal either for accreditation of a Yoga and Naturopathy Medical College or a Yoga-Naturopathy Hospital, furnish their recommendations to the State Government for their final approval and in case it is finally decided that the accreditation prayed for shall be granted to a particular institution/hospital, it shall be required to pay to the Council ah accreditation fees of Rs. 19,000/- (Rupees nineteen thousand) only in each case.