Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Odisha - Subsection Section 71(4) in The Orissa Factories Rules, 1950 (4)A Canteen Managing Committee shall be dissolved by the Manager two years after the last election, no account being taken of a by-election.] [Inserted vide Orissa Gazette Extraordinary No. 1089/29.7.1987-SRO-No. 501/87/22.7.1987.]
