Section 2(a) in The Indian Stamp (Goa, Daman and Diu Amendment) Act, 1968
(a)in clause (10), after the words and figure "by Schedule I", the words, figure and letter "or by Schedule I-A, as the case may be" shall be added at the end;(ii)in clause (13), after sub-clause (b), the following sub-clauses shall be inserted, namely:-
