Section 9 in The Rajasthan Court Fees and Suits Valuation Act, 1961
9. Documents falling under two or more descriptions.
- A document falling within two or more descriptions in this Act shall, where the fees chargeable thereunder are different, be chargeable only with the highest of such fees:Provided that, where one of such descriptions is special and another general, the fee chargeable shall be the fee appropriate to the special description.
