Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(b) in The Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014

(b)for the removal of any difficulty which may arise in relation to the implementation of any such provisions; and