Telangana High Court
Germany.Chawan Prashanth, vs Telagana State Police Recruitment on 17 October, 2023
Author: Juvvadi Sridevi
Bench: Juvvadi Sridevi
THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI
WRIT PETITION No.25516 OF 2019
ORDER:
In view of the letter dated 16.10.2023 seeking permission to withdraw the writ petition, the writ petition is dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous petitions, if any, pending in this Writ Petition, shall stand closed.
_____________________ JUVVADI SRIDEVI, J Date: 17.10.2023 lk 2 Justice Juvvadi Sridevi WP. No.25516 of 2019 61 THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI WRIT PETITION No.25516 OF 2019 Date: 17.10.2023 lk