Andhra Pradesh High Court - Amravati
Duddukuru Chaitanya Krishna vs Duddukuru Hymavathimarethula ... on 4 July, 2025
Author: B Krishna Mohan
Bench: B Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.C.M.A.No.388 of 2025
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
1. 04.07.2025 BKM,J & AHHS,J
Heard the learned counsel for the appellant.
The learned counsel for the appellant is
permitted to take out personal notice to the
respondent and proof of service shall be filed within
a period of three (3) weeks from today.
List on 22.08.2025.
__________ BKM,J ________ AHHS,J MDP