Section 364(1)(m) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 364(1)] [Section 364] [Entire Act]

State of Uttar Pradesh - Subsection

Section 364(1)(m) in The U.P. Co-operative Societies Rules, 1968

(m)such other books and registers as may be specified by the Registrar from time to time for a particular co-operative society or societies or class of co-operative societies or for a particular type of business conducted by a co-operative society or societies or class of co-operative societies:

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State of Uttar Pradesh - Subsection

Section 364(1)(m) in The U.P. Co-operative Societies Rules, 1968