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State of Maharashtra - Section

Section 18A in The Maharashtra Village Panchayats Act, 1959

18A. [ Maintenance and Repairs of Primary School Buildings [vesting for the time being in the Zilla Parishad] [Entry 18-A was inserted by G.N.R.D.D. No. VPA, 1075/1949/XXIII, dated the 20th September 1971.] .]