Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 93] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(1) in Rajasthan Rent Control Act, 2001 (1)The landlord may seek revision of rent under Sec. 6 or Sec. 7 by submitting it petition before the Rent Tribunal accompanied by affidavits and documents, if any.
