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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(1)(c) in The M.P. Factories Rules, 1962

(c)"plant" means a system of piping that is connected to a pressure vessel and is used to contain a gas, vapour of liquid under pressure greater than the atmospheric pressure and includes that pressure vessel;