Delhi High Court - Orders
Omaxe Buildhome Pvt Ltd vs Ibrat Faizan on 31 May, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~47 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1196/2021 & CM APPL. 46693/2021, CM APPL.
8352/2022, CM APPL. 26100/2022, CM APPL. 26101/2022
OMAXE BUILDHOME PVT LTD ..... Petitioner
Through: Mr. Saurabh Kripal, Sr. Adv.
with Mr. Karanjot Singh Mainee and Ms.
Shreya Gupta, Advs. with Mr. B. Mund, AR
of petitioner
versus
IBRAT FAIZAN .... Respondent
Through: Mr. S.K. Pal, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 31.05.2022
1. As it is already 04:40 p.m. it is not possible to hear this matter today.
2. Re-notify on 14th July, 2022 as part-heard.
C. HARI SHANKAR, J MAY 31, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:02.06.2022 11:42:51