Calcutta High Court (Appellete Side)
Sudhama Prasad vs National Highway Authority Of India & ... on 6 February, 2019
Author: Subrata Talukdar
Bench: Subrata Talukdar
1
AD-28
Court 6.2.2019
No. 26 WP 14285(W) of 2018
G.S.Das
Sudhama Prasad
-Vs.-
National Highway Authority of India & Ors.
Mr. Rabi Lal Maitra
Mr. P.S. Deb Barman
Mr. Rajit Lal Maitra
... for the Petitioners
Ms. Manika Roy
... for the NHAI
Mr. Jahar Lal De
Mr. Susovan Sengupta
Mr. Ram Chandra Guchhait
Mr. Subir Pal
... for the State-Respondents
Party/Parties is/are represented in the order of their name/names as printed above in the cause title.
Learned Counsel for the petitioners and for the State- Respondents open their respective submissions.
Ms. Roy, Learned Advocate, appears for the National Highway Authority of India (NHAI).
Let the matter next appear under the same heading "Motions (Gr.-I)" on the next date.
Let the documents produced in Court today by the parties be retained with the record. 2 (SUBRATA TALUKDAR , J. )