Gauhati High Court
Ambarish Builders Pvt. Ltd And Anr vs The Union Of India And Ors on 14 March, 2019
Author: Manojit Bhuyan
Bench: Manojit Bhuyan
Page No.# 1/3
GAHC010132782013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7390/2013
1:AMBARISH BUILDERS PVT. LTD and ANR.
BEING REP. BY THE ITS MANAGING DIRECTOR, SRI PUSPENDRA NATH
BORAH NEW FIELD COMMERCIAL COMPLEX, MD. SHAH ROAD, PALTAN
BAZAR, GUWAHATI- 781008, ASSAM.
2: HOTEL HORNBILL
A UNIT OF AMBARISH BUILDERS PVT. LTD.
BEING REP. BY ITS MANAGING DIRECTOR
SRI PUSPENDRA NATH BORAH
NEW FIELD COMMERCIAL COMPLEX
MD. SHAH ROAD
PALTAN BAZAR
GUWAHATI- 781008
ASSAM
VERSUS
1:THE UNION OF INDIA and ORS
REP. BY THE JOINT SECRETARY, GOVT. OF INDIA, MINISTRY OF YOUTH
AFFAIRS AND SPORTS, DEPARTMENT OF SPORTS, ROOM NO. 103, C-WING,
SHASTRI BHAWAN, NEW DELHI- 110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY
DEPARTMENT OF SPORTS and YOUTH WELFARE
DISPUR
GUWAHATI-06
ASSAM.
3:THE DIRECTOR OF SPORTS and YOUTH WELFARE
GOVT. OF ASSAM
DISPUR
GUWAHATI-06
ASSAM.
Page No.# 2/3
4:THE BOARD OF SPORTS OF ASSAM
REP. BY ITS SECRETARY
R.G. BARUAH SPORTS COMPLEX
NEHRU STADIUM
GUWAHATI-781007.
5:THE OFFICER ON SPECIAL DUTY
THE BOARD OF SPORTS OF ASSAM
R.G. BARUAH SPORTS COMPLEX
NEHRU STADIUM
GUWAHATI- 781007.
6:THE SPORTS AUTHORITY OF INDIA
BEING REP. BY ITS REGIONAL DIRECTOR
NORTH EAST REGIONAL SUB CENTRE
NEW FIELD COMMERCIAL COMPLEX
GUWAHATI- 781008
Advocate for the Petitioner : MR S KHOUND
Advocate for the Respondent : MR.A K BORA
Linked Case : Cont.Cas(C) 74/2014
1:AMBARISH BUILDERS PVT. LTD. and ANR.
BEING REP. BY ITS MANAGING DIRECTOR
SRI PUSPENDRA NATH BORAH
NEW FIELD COMMERCIAL COMPLEX
MD. SHAH ROAD
PALTAN BAZAR
GUWAHATI-781008
ASSAM.
2: HOTEL HORNBILL
A UNIT OF AMBARISH BUILDERS PVT. LTD
BEING REP. BY ITS MANAGING DIRECTOR
SRI PUSPENDRA NATH BORAH NEW FIELD COMMERCIAL COMPLEX
MD. SHAH ROAD
PALTAN BAZAR
GUWAHATI- 781008
ASSAM.
VERSUS
Page No.# 3/3
1:ANJAN SARMA and 2 ORS
ACS
SECRETARY
BOARD OF SPORTS OF ASSAM and JOINT DIRECTOR
SPORTS and YOUTH WELFARE ASSAM.
2:SRI S.S.ROY
OFFICER ON SPECIAL DUTY THE BOARD OF SPORTS OF ASSAM
R.G. BARUAH SPORTS COMPLEX
NEHRU STADIUM
GUWAHATI- 781007
3:SRIMATI MEENA BORA
REGIONAL DIRECTOR
SPORTS AUTHORITY OF INDIA
NORTH EAST REGIONAL SUB CENTRE
NEW FIELD COMMERCIAL COMPLEX
GUWAHATI- 781008.
Advocate for the Petitioner : MR S KHOUND
Advocate for the Respondent : C.G.C.
:: BEFORE ::
HON'BLE MR. JUSTICE MANOJIT BHUYAN
O R D E R
14.03.2019 Matter stands adjourned to the last week of March, 2019.
Mr. A. Gautam, learned counsel representing the petitioners submits that due consent has been taken from the other side.
JUDGE Comparing Assistant