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Gauhati High Court

Ambarish Builders Pvt. Ltd And Anr vs The Union Of India And Ors on 14 March, 2019

Author: Manojit Bhuyan

Bench: Manojit Bhuyan

                                                                Page No.# 1/3

GAHC010132782013




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : WP(C) 7390/2013

         1:AMBARISH BUILDERS PVT. LTD and ANR.
         BEING REP. BY THE ITS MANAGING DIRECTOR, SRI PUSPENDRA NATH
         BORAH NEW FIELD COMMERCIAL COMPLEX, MD. SHAH ROAD, PALTAN
         BAZAR, GUWAHATI- 781008, ASSAM.

         2: HOTEL HORNBILL
         A UNIT OF AMBARISH BUILDERS PVT. LTD.
          BEING REP. BY ITS MANAGING DIRECTOR
          SRI PUSPENDRA NATH BORAH
          NEW FIELD COMMERCIAL COMPLEX
          MD. SHAH ROAD
          PALTAN BAZAR
          GUWAHATI- 781008
         ASSAM

         VERSUS

         1:THE UNION OF INDIA and ORS
         REP. BY THE JOINT SECRETARY, GOVT. OF INDIA, MINISTRY OF YOUTH
         AFFAIRS AND SPORTS, DEPARTMENT OF SPORTS, ROOM NO. 103, C-WING,
         SHASTRI BHAWAN, NEW DELHI- 110001.

         2:THE STATE OF ASSAM
          REP. BY THE COMMISSIONER AND SECRETARY
          DEPARTMENT OF SPORTS and YOUTH WELFARE
          DISPUR
          GUWAHATI-06
         ASSAM.

         3:THE DIRECTOR OF SPORTS and YOUTH WELFARE
          GOVT. OF ASSAM
          DISPUR
          GUWAHATI-06
         ASSAM.
                                                                Page No.# 2/3


            4:THE BOARD OF SPORTS OF ASSAM
             REP. BY ITS SECRETARY
             R.G. BARUAH SPORTS COMPLEX
             NEHRU STADIUM
             GUWAHATI-781007.

            5:THE OFFICER ON SPECIAL DUTY
            THE BOARD OF SPORTS OF ASSAM
             R.G. BARUAH SPORTS COMPLEX
             NEHRU STADIUM
             GUWAHATI- 781007.

            6:THE SPORTS AUTHORITY OF INDIA
             BEING REP. BY ITS REGIONAL DIRECTOR
             NORTH EAST REGIONAL SUB CENTRE
             NEW FIELD COMMERCIAL COMPLEX
             GUWAHATI- 781008

Advocate for the Petitioner   : MR S KHOUND

Advocate for the Respondent : MR.A K BORA




             Linked Case : Cont.Cas(C) 74/2014

            1:AMBARISH BUILDERS PVT. LTD. and ANR.
             BEING REP. BY ITS MANAGING DIRECTOR
             SRI PUSPENDRA NATH BORAH
             NEW FIELD COMMERCIAL COMPLEX
             MD. SHAH ROAD
             PALTAN BAZAR
             GUWAHATI-781008
            ASSAM.

            2: HOTEL HORNBILL
            A UNIT OF AMBARISH BUILDERS PVT. LTD
             BEING REP. BY ITS MANAGING DIRECTOR
             SRI PUSPENDRA NATH BORAH NEW FIELD COMMERCIAL COMPLEX
             MD. SHAH ROAD
             PALTAN BAZAR
             GUWAHATI- 781008
            ASSAM.
            VERSUS
                                                                      Page No.# 3/3


           1:ANJAN SARMA and 2 ORS
           ACS
           SECRETARY
           BOARD OF SPORTS OF ASSAM and JOINT DIRECTOR
           SPORTS and YOUTH WELFARE ASSAM.

            2:SRI S.S.ROY
            OFFICER ON SPECIAL DUTY THE BOARD OF SPORTS OF ASSAM
            R.G. BARUAH SPORTS COMPLEX
            NEHRU STADIUM
            GUWAHATI- 781007

            3:SRIMATI MEENA BORA
            REGIONAL DIRECTOR
            SPORTS AUTHORITY OF INDIA
            NORTH EAST REGIONAL SUB CENTRE
            NEW FIELD COMMERCIAL COMPLEX
            GUWAHATI- 781008.

           Advocate for the Petitioner : MR S KHOUND
           Advocate for the Respondent : C.G.C.



                                     :: BEFORE ::
                      HON'BLE MR. JUSTICE MANOJIT BHUYAN


                                      O R D E R

14.03.2019 Matter stands adjourned to the last week of March, 2019.

Mr. A. Gautam, learned counsel representing the petitioners submits that due consent has been taken from the other side.

JUDGE Comparing Assistant