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[Cites 0, Cited by 0] [Section 68(6)] [Section 68] [Entire Act]

State of Kerala - Subsection

Section 68(6)(c) in Kerala Town and Country Planning Act, 2016

(c)require any police officer to remove such person and all his workmen from the land at any time after the service of such notice and such police officer shall comply with the same; or