Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

7.

A check measuring office shall not; make an entry "measured in my presence" but shall record the measurements, sign himself along with the measuring-officer.