Section 9(2)(c) in Multi State Co-Operative Societies Act, 1984

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Union of India - Subsection

Section 9(2)(c) in Multi State Co-Operative Societies Act, 1984

(c)will promote the economic interests of the members of the multi-State co-operative society. he may register the amendment within a period of six months from the date of receipt thereof by him:

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Union of India - Subsection

Section 9(2)(c) in Multi State Co-Operative Societies Act, 1984