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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in Uttar Pradesh Labour Welfare Fund Act, 1965

(2)The Inspector may -
(a)with such assistance, if any, as he thinks fit, enter at any reasonable time, any premises of an establishment for the purposes of inspection; and
(b)exercise such other powers as may be prescribed.