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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(ii) in The Energy Conservation Building Code Rules, 2018

(ii)The Construction Documents and Compliance Forms together with check-lists have been verified by Shri-------------- Regd. number __________ Empanelled Energy Auditors (Building). A certificate in Form II duly signed and sealed in this regard is enclosed.