Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Odisha - Subsection Section 36(ii) in The Orissa Bhoodan and Gramdan Rules, 1972 (ii)All cash transactions shall be entered in the Cash Book as they occur and attested by the Administrative Officer in token of check.
