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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(1)(b) in Assam State Acquisition of Zamindaries Act, 1951

(b)The amount if any, for the deduction of which the Deputy Commissioner has passed an order in respect of arrears mentioned in sub-section (3) of section 4 of this Act.