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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

State of Maharashtra - Subsection

Section 276(1)(q) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(q)for preventing meeting, mitigating or suppressing the disease or the outbreak or introduction or any infectious disease amongst cattle;