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[Cites 0, Cited by 0] [Section 22(16)] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(16)(a) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(a)to appoint the University Lecturers, University Readers, University Professors, University Researchers and the teachers of the University, fix their emoluments; if any, define their duties and the conditions of their services and provide for filling up of temporary vacancies;