Delhi High Court - Orders
Rays Power Infra Limited vs Ntpc Green Energy Limited & Anr on 9 April, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14417/2025 and CM APPL. 59124/2025
RAYS POWER INFRA LIMITED
.....Petitioner
Through: Mr. Ashish Sharma and Mr. Subodh
Asthana, Advocates.
versus
NTPC GREEN ENERGY LIMITED & ANR.
.....Respondent
Through: Mr Puneet Taneja Senior Advocate
with Mr. Anil Kumar, Mr. Manmohan
singh Narula and Mr. Amit Yadav
Advocates. for R-1.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 09.04.2026
1. The rejoinder seems to have been filed. Let the same be placed in the digital record of the Court before the next date of hearing.
2. List for hearing on 06.10.2026.
3. Interim order to continue.
PURUSHAINDRA KUMAR KAURAV, J APRIL 9, 2026 aks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:35:25