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Delhi High Court - Orders

Rays Power Infra Limited vs Ntpc Green Energy Limited & Anr on 9 April, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~62
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14417/2025 and CM APPL. 59124/2025
                                    RAYS POWER INFRA LIMITED
                                                                                                            .....Petitioner
                                                                  Through:            Mr. Ashish Sharma and Mr. Subodh
                                                                                      Asthana, Advocates.

                                                                  versus

                                    NTPC GREEN ENERGY LIMITED & ANR.
                                                                                                           .....Respondent
                                                                  Through:            Mr Puneet Taneja Senior Advocate
                                                                                      with Mr. Anil Kumar, Mr. Manmohan
                                                                                      singh Narula and Mr. Amit Yadav
                                                                                      Advocates. for R-1.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 09.04.2026

1. The rejoinder seems to have been filed. Let the same be placed in the digital record of the Court before the next date of hearing.

2. List for hearing on 06.10.2026.

3. Interim order to continue.

PURUSHAINDRA KUMAR KAURAV, J APRIL 9, 2026 aks This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:35:25