Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(a) in Kolkata Port Trust Employees (Classification, Control and Appeal) 4th Amendment Regulations, 2006 (a)The word 'Kolkata' will replace 'Calcutta' wherever appearing.
