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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(3)(b) in West Bengal Estates Acquisition Act, 1953

(b)when the entire amount of compensation is payable in cash [under clause (a) of sub-section (2) of section 23 [ xxx ] [Inserted by Section 13 of the West Bengal Estates Acquisition (Amendment) Act, 1961 (West Bengal Act No. 9 of 1961).]],