Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of Gujarat - Subsection Section 24A(2) in The Gujarat Industrial Relations Act, 1946 (2)The provisions of sub-sections (2) and (3) of section 20 shall apply mutatis mutandis to an appeal under this section.] [Section 24A was inserted, by Gujarat 8 of 1962, section 9.]