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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(g) in North-Eastern Hill University Act, 1973

(g)the conduct of examinations, including the term of office and of appointment and the duties of examining bodies; examiners and moderators; (h) the conditions of residence of the students of the University;
(i)the special arrangements, if any, which may be made for the residence, discipline and teaching of women students and the prescribing of special courses of studies for them;