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Jammu & Kashmir High Court

S.K.Bakshi vs Punjab National Bank Ors on 12 August, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                   Sr. No.340
                                                                                   After notice list



                           HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

                                                                       WP(C) No.465/2021
                                                                       CM No.4507/2021

                  S.K.Bakshi                                            .... Petitioner/Appellant(s)

                                                           Through:-   Ms. Mandeep Reen, Adv.

                                                     V/s

                  Punjab National Bank ors.                                     .....Respondent(s)

                                                           Through:-   Mr. Raman Sharma, AAG
                                                                       for R-4 and 5.
                                                                       Mr. Parveen Kapahi, Adv.
                                                                       for R-1 to 3.
                                                                       Mr. Imran Ahmed Rather,
                                                                       Adv. for R-6 & 7.


                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                            ORDER

Mr. Raman Sharma, learned AAG seeks and is granted two weeks' time to file status report.

Mr. Imran Ahmed Rather, learned Advocate seeks and is granted two weeks' time to file objections.

List on 02.09.2021.

Registry to scan all the orders and place the same on record.

(Sindhu Sharma) Judge JAMMU 12.08.2021 Eva EVA GUPTA 2021.08.16 13:26 I attest to the accuracy and integrity of this document