Jammu & Kashmir High Court
S.K.Bakshi vs Punjab National Bank Ors on 12 August, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No.340
After notice list
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
WP(C) No.465/2021
CM No.4507/2021
S.K.Bakshi .... Petitioner/Appellant(s)
Through:- Ms. Mandeep Reen, Adv.
V/s
Punjab National Bank ors. .....Respondent(s)
Through:- Mr. Raman Sharma, AAG
for R-4 and 5.
Mr. Parveen Kapahi, Adv.
for R-1 to 3.
Mr. Imran Ahmed Rather,
Adv. for R-6 & 7.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Mr. Raman Sharma, learned AAG seeks and is granted two weeks' time to file status report.
Mr. Imran Ahmed Rather, learned Advocate seeks and is granted two weeks' time to file objections.
List on 02.09.2021.
Registry to scan all the orders and place the same on record.
(Sindhu Sharma) Judge JAMMU 12.08.2021 Eva EVA GUPTA 2021.08.16 13:26 I attest to the accuracy and integrity of this document