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[Cites 0, Cited by 0] [Section 167(4)] [Section 167] [Entire Act]

State of West Bengal - Subsection

Section 167(4)(viii) in West Bengal Municipal (Building) Rules, 2007

(viii)When a slope determined to be vulnerable to a debris slide in pursuance of any requisition or direction made or given by the Board of Councillors, the angle of a slope shall be reduced to an angle of not more than 30' to the horizontal plane through trimming or cutting to make the slopes stable along with minor protection both for soil and building work.