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Union of India - Section

Section 67 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

67. Examination for endorsement of Second and First Class Certificates.

- The examination consists of :
(a)One written paper of three hours in Engineering Knowledge,
(b)Oral.
The syllabuses for these examinations are given in the Sections of Appendix 'C' relating to these subjects.