Section 22 in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001
22. Orders of the Commission.
(1)The Commission shall pass orders on the Petition and the Chairman shall sign the orders.(2)The reasons given by the Commission in support of the orders, if any, shall form a part of the order and shall be available for inspection and supply of copies in accordance with these Regulations.(3)All orders and decisions issued or communicated by the Commission shall be certified by the signature of the Secretary or an Officer empowered in this behalf by the Chairman and bear the official seal of the Commission.(4)All final orders of the Commission shall be communicated to the parties to the Proceedings under the signature of the Secretary or an Officer empowered in this behalf by the Chairman or the Secretary.
