Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Sikkim - Subsection

Section 132(1)(f) in Sikkim Urban and Regional Planning and Development Act, 1998

(f)Works for the maintenance, improvement and other alternations of any building for which permission shall not be required under section 44;