Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Bihar - Subsection Section 84(b) in The Cess Act, 1880 (b)by sending it by post in a letter addressed to such owner, chief agent, manager or occupier at his office, or, if he has more offices than one, at his principal office; or
