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NCT Delhi - Section

Section 80 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

80. Examination of food by Medical Officer.

- The Medical Officer shall—
(a)ordinarily examine the food daily and when defective in quality, make a note of the fact in his journal; and
(b)at uncertain times and at least once a week when the food is cooked and ready for issue and occasionally after distribution to the prisoners, cause such food to be weighed in his presence and note the result in his journal.