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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(2) in The M.P. Bhumi Vikas Rules, 1984

(2)Amenity open space in Industrial plots. - Further in all industrial plots measuring 1000 square metres or more in area, 10 per cent of the total area shall be provided as an amenity open space to a maximum of 2500 square metres. Such an amenity open space shall have a means of access and shall be so located that it would be conveniently utilised as such by the persons working in the industry.