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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(7) in The M.P. Van Upaj (Vyapar Viniyaman) Kastha Niyam, 1973

(7)Every licensee shall maintain a register of account of specified timber and shall submit to the Range Officer concerned returns of stock in such forms and on such dates as may be prescribed by the Divisional Forest Officer concerned.