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State of West Bengal - Section

Section 024 in Calcutta Thika Tenancy Act 1949

024.

[Assent of the Governor-General was first published in the Calcutta Gazette, Extraordinary, of the 28th February, 1949]An Act to make better provision relating to the law of landlord andtenant in respect of thika tenancies in Calcutta.Whereas it is expedient to make better provision relating to the law of landlord and tenant in respect of thika tenancies in Calcutta;It is hereby enacted as follows :—